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Valsad, historically was known as Bulsar. It is the District headquarters of Valsad District. The name Valsad is derived from vad-saal, a Gujarati language, compound meaning hampered by banyan trees. Valsad District is one of the thirty-three districts of Gujarat State. It uniquely shares its borders with the State of Maharashtra and a Union Territory. The Arabian Sea lies to its West. The District's administrative capital is Valsad and its largest city is Vapi. Upon bifurcation of State of Bombay in the year 1960, the State of Gujarat had come into existence. At that time Valsad was a Sub-Division of Surat District. On 1 June, 1964, Valsad District was separated from Surat. At that time Valsad, Dharampur, Pardi, Umbergaon, Navsari, Vansda, Chikhli and Gandevi were the talukas of Valsad District. Again on 2' October, 1997, Navsari District was carved out of Valsad.
There is a beach known as Tithal near Valsad. Valsad is also known as Chhota Kashi. Valsad is also the native place of former Prime Minister Shri Morarjibhai Desai. The historical place named, Dharasana is in Valsad, where Mahatma Gandhi had ended the Movement against salt tax in the year 1930.
Initially, Valsad, Pardi, Dharampur and Umbergaon[...]
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- The Manner of Execution of Subsidy Programmes Including the Amounts Allocated and the Details of Beneficiaries of Such Programmes
- Such Other Information as May Be Prescribed and Thereafter Update These Publications Every Year
- The Names, Designations and Other Particulars of the Public Information Officers
- The Particulars of Facilities Available to Citizens for Obtaining Information Including the Working Hours of a Library or Reading Room, If Maintained for Public Use
- Details in Respect of the Information Available to or Held by It Reduced in an Electronic Form